Maksood Alim vs State Of U.P.(Through Stf)
2012 Latest Caselaw 345 ALL

Citation : 2012 Latest Caselaw 345 ALL
Judgement Date : 16 April, 2012

Allahabad High Court

Maksood Alim vs State Of U.P.(Through Stf) on 16 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 1336 of 2010
 

 
Petitioner :- Maksood Alim
 
Respondent :- State Of U.P.(Through Stf)
 
Petitioner Counsel :- Mohd.Amir Naqvi,Nishit Upreti,Rana Mrityunjay Singh,Shailendra Mishra
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

On request of learned counsel for the respondent-State, list this case in next cause list.

No further adjournment would be given.

Order Date :- 16.4.2012

A.Nigam

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