Professor Dr. Nishith Rai vs National Review And Monitoring ...
2012 Latest Caselaw 343 ALL

Citation : 2012 Latest Caselaw 343 ALL
Judgement Date : 16 April, 2012

Allahabad High Court

Professor Dr. Nishith Rai vs National Review And Monitoring ... on 16 April, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 623 of 2011
 

 
Petitioner :- Professor Dr. Nishith Rai
 
Respondent :- National Review And Monitoring Committee (Nrmc) Ministry
 
Petitioner Counsel :- I.P.Singh,Prashant Singh Atal,Rahul Shukla
 
Respondent Counsel :- A.S.G.,G.K.Singh,Neeraj Chaturvanshi,Neerav Chitravanshi,S.P.Shukla
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Rejoinder affidavit filed today in the Court, be taken on record.

List/ put up tomorrow i.e. 17.04.2012 at 2.00 p.m.

Mr. S.P. Shukla, learned counsel for the University will produce the record tomorrow i.e.17.04.2011.

Order Date :- 16.4.2012

Suresh/Tanveer

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