U.P.State Electricity Board & ... vs Ram Khelawan & Another
2012 Latest Caselaw 340 ALL

Citation : 2012 Latest Caselaw 340 ALL
Judgement Date : 16 April, 2012

Allahabad High Court

U.P.State Electricity Board & ... vs Ram Khelawan & Another on 16 April, 2012

Bench: Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- SERVICE SINGLE No. - 2683 of 1996
 

 
Petitioner :- U.P.State Electricity Board & Another
 
Respondent :- Ram Khelawan & Another
 
Petitioner Counsel :- O.P.Srivastava
 
Respondent Counsel :- C.S.C.,A.N.Singh,I.D.Shukla,R.L.Misra,S.K.Mehrotra
 

 
Hon'ble Dr. Satish Chandra,J.

List in the next week, as prayed.

Order Date :- 16.4.2012

Nitesh

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