Smt. Krishna Devi And Ors. vs Sri Pratip Chaudhuri. Chairman ...
2012 Latest Caselaw 336 ALL

Citation : 2012 Latest Caselaw 336 ALL
Judgement Date : 16 April, 2012

Allahabad High Court

Smt. Krishna Devi And Ors. vs Sri Pratip Chaudhuri. Chairman ... on 16 April, 2012

Bench: Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- CONTEMPT No. - 2095 of 2011
 

 
Petitioner :- Smt. Krishna Devi And Ors.
 
Respondent :- Sri Pratip Chaudhuri. Chairman State Bank Of India And Anr.
 
Petitioner Counsel :- Km. Madhurima Bhargava
 
Respondent Counsel :- Durga Prasad Dwivedi
 

 
Hon'ble Dr. Satish Chandra,J.

(C.M. Application No. 33294 of 2012-Application for impleadment)

Heard learned counsel for the parties.

Impleadment application is allowed.

Let necessary correction will be carried out within two days.

Notice may be issued to the newly impleaded party.

List alongwith service report.

Order Date :- 16.4.2012

Nitesh

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