Vijai Veer Prakash vs U.P.State Sugar Corp. Ltd. Throu ...
2012 Latest Caselaw 331 ALL

Citation : 2012 Latest Caselaw 331 ALL
Judgement Date : 16 April, 2012

Allahabad High Court

Vijai Veer Prakash vs U.P.State Sugar Corp. Ltd. Throu ... on 16 April, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 2106 of 2011
 

 
Petitioner :- Vijai Veer Prakash
 
Respondent :- U.P.State Sugar Corp. Ltd. Throu Its M.D. Lko.And Ors.
 
Petitioner Counsel :- Shivam Sharma
 
Respondent Counsel :- P.K.Sinha
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Shri P.K. Sinha, learned counsel for the opposite parties prays for and is granted a fortnight time to file counter affidavit after serving the same outside the Court on learned counsel for the petitioner to which rejoinder affidavit may be filed within a week thereafter, if he so desires.

List after expiry of the aforesaid period.

Order Date :- 16.4.2012

Suresh/Tanveer

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