Mrs. Zoora Margery Paul And Others vs Kamjor Varg Avam Karmachari ...
2012 Latest Caselaw 330 ALL

Citation : 2012 Latest Caselaw 330 ALL
Judgement Date : 16 April, 2012

Allahabad High Court

Mrs. Zoora Margery Paul And Others vs Kamjor Varg Avam Karmachari ... on 16 April, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL No. - 167 of 2001
 

 
Petitioner :- Mrs. Zoora Margery Paul And Others
 
Respondent :- Kamjor Varg Avam Karmachari Sahkari Grih Nirman Samiti Ltd.
 
Petitioner Counsel :- Vipin Sinha,Jitendra Ojha,Navin Sinha
 
Respondent Counsel :- Ashok Kumar Sinha,A.K. Mishra
 

 
Hon'ble Rajes Kumar,J.

On the request of learned counsel for both the parties, list in the next cause list i.e. on 23.4.2012. It is made clear that the matter may be heard finally.

Order Date :- 16.4.2012

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