Dr. Ram Pati Ram vs Central Administrative Tribunal ...
2012 Latest Caselaw 328 ALL

Citation : 2012 Latest Caselaw 328 ALL
Judgement Date : 16 April, 2012

Allahabad High Court

Dr. Ram Pati Ram vs Central Administrative Tribunal ... on 16 April, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 351 of 2007
 

 
Petitioner :- Dr. Ram Pati Ram
 
Respondent :- Central Administrative Tribunal & 4 Ors.
 
Petitioner Counsel :- Shobhit Mohan Shukla,Shobhit Mohan Shukla
 
Respondent Counsel :- Manik Sinha
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

List again showing the name of Shri B.K. Shukla, Advocate in the cause list as counsel for the petitioner.

Order Date :- 16.4.2012

Suresh/Tanveer

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