Dr.Dinesh Chandra Pant vs Sri Siddharth Behura (Principal ...
2012 Latest Caselaw 327 ALL

Citation : 2012 Latest Caselaw 327 ALL
Judgement Date : 16 April, 2012

Allahabad High Court

Dr.Dinesh Chandra Pant vs Sri Siddharth Behura (Principal ... on 16 April, 2012

Bench: Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- CONTEMPT No. - 1958 of 2005
 

 
Petitioner :- Dr.Dinesh Chandra Pant
 
Respondent :- Sri Siddharth Behura (Principal Secretary) & Another.
 
Petitioner Counsel :- Arvind Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dr. Satish Chandra,J.

(C.M. Application No. 33379 of 2012-Application for impleadment)

Heard learned counsel for the parties.

Impleadment application is allowed.

Let necessary correction will be carried out within two days.

Notice may be issued to the newly impleaded party.

List alongwith service report.

Order Date :- 16.4.2012

Nitesh

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