Sahaj Ram (Minor-B.C.) vs State Of U.P.& Others
2012 Latest Caselaw 325 ALL

Citation : 2012 Latest Caselaw 325 ALL
Judgement Date : 16 April, 2012

Allahabad High Court

Sahaj Ram (Minor-B.C.) vs State Of U.P.& Others on 16 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 7709 of 2010
 

 
Petitioner :- Sahaj Ram (Minor-B.C.)
 
Respondent :- State Of U.P.& Others
 
Petitioner Counsel :- S.C. Sitapuri,Amitabh Shukla
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Sri Vishun Narain and Arun Kumar Mishra, Advocates have put in appearance for respondent nos.2, 3 and 4 and prays for time.

List this case after three weeks.

Let counter affidavit be filed within ten days.

Order Date :- 16.4.2012

A.Nigam

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