Nikki Katiyar (Vikas Katiyar) vs Chief Engineer U.P. Vidyut Nigam ...
2012 Latest Caselaw 316 ALL

Citation : 2012 Latest Caselaw 316 ALL
Judgement Date : 13 April, 2012

Allahabad High Court

Nikki Katiyar (Vikas Katiyar) vs Chief Engineer U.P. Vidyut Nigam ... on 13 April, 2012

Bench: Ashok Bhushan, Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 7041 of 2012
 

 
Petitioner :- Nikki Katiyar (Vikas Katiyar)
 
Respondent :- Chief Engineer U.P. Vidyut Nigam And Another
 
Petitioner Counsel :- Dinesh Kumar Yadav,Prashant Kumar Singh
 
Respondent Counsel :- Tariq Naiyer,S.C.
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

No counter affidavit has been filed although the time allowed therefor has expired.

Interim order granted earlier shall continue in the meantime.

List in the next cause list.

Order Date :- 13.4.2012

sks-grade iv

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