Ram Lal And Others vs Prasad
2012 Latest Caselaw 312 ALL

Citation : 2012 Latest Caselaw 312 ALL
Judgement Date : 13 April, 2012

Allahabad High Court

Ram Lal And Others vs Prasad on 13 April, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL No. - 921 of 2006
 

 
Petitioner :- Ram Lal And Others
 
Respondent :- Prasad
 
Petitioner Counsel :- Kamal Kumar Singh,Indra Raj Singh
 
Respondent Counsel :- M.P. Yadav
 

 
Hon'ble Rajes Kumar,J.

Sri H.N. Singh, Advocate states that Sri Kamal Kumar Singh, learned counsel for the appellant has gone to Delhi for his check up. He requested that the matter may be listed in the first week of May, 2012.

List in the first week of May, 2012. It is made clear that the pendency of the present appeal will not affect the execution proceedings.

Order Date :- 13.4.2012

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