Citation : 2012 Latest Caselaw 311 ALL
Judgement Date : 13 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- SECOND APPEAL No. - 81 of 2007 Petitioner :- Satyabir Singh Respondent :- Shri Chand Petitioner Counsel :- Nipun Singh Hon'ble Rajes Kumar,J.
The case is passed over on the illness slip of Sri Nipun Singh, Advocate.
Order Date :- 13.4.2012
OP
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