Smt. Vimla Singh vs Pramod Sagar Bajpai Presently ...
2012 Latest Caselaw 301 ALL

Citation : 2012 Latest Caselaw 301 ALL
Judgement Date : 13 April, 2012

Allahabad High Court

Smt. Vimla Singh vs Pramod Sagar Bajpai Presently ... on 13 April, 2012

Bench: Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- CONTEMPT No. - 671 of 2012
 

 
Petitioner :- Smt. Vimla Singh
 
Respondent :- Pramod Sagar Bajpai Presently Posted As General Manager &Anr
 
Petitioner Counsel :- Pushkar Baghel
 

 
Hon'ble Dr. Satish Chandra,J.

(C.M. Application No. 32840 of 2012-APPLICATION FOR IMPLEADMENT)

Heard learned counsel for the petitioner.

Application for Impleadment is allowed.

Let necessary amendment be carried out within two days.

List thereafter.

Order Date :- 13.4.2012

Nitesh

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