Shambhu Nath Dwivedi vs State Of U.P. & Others
2012 Latest Caselaw 3 ALL

Citation : 2012 Latest Caselaw 3 ALL
Judgement Date : 6 April, 2012

Allahabad High Court

Shambhu Nath Dwivedi vs State Of U.P. & Others on 6 April, 2012

Bench: Arun Tandon




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 17337 of 2012
 

 
Petitioner :- Shambhu Nath Dwivedi
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- S.K. Tyagi,Amresh Kr. Tiwari
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble Arun Tandon,J.

Petitioner is directed to implead Hira Lal Yadav as respondent no. 5 today itself.

In the meantime, the petitioner may file an affidavit disclosing the names of all the existing staff working in the institution with their qualifications. The dates of their substantive appointments shall also be disclosed.

Put up as unlisted on 11.4.2012.

Order Date :- 6.4.2012

sks-grade iv

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