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Harish Chandra Singh vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 299 ALL

Citation : 2012 Latest Caselaw 299 ALL
Judgement Date : 13 April, 2012

Allahabad High Court
Harish Chandra Singh vs State Of U.P. Thru Secy. And Others on 13 April, 2012
Bench: Ashok Bhushan, Prakash Krishna



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 18094 of 2012
 

 
Petitioner :- Harish Chandra Singh
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Ved Kant Mishra
 
Respondent Counsel :- C.S.C.,Vivek Varma
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

No one has appeared on behalf of the petitioner. Mr Vivek Verms is present on behalf of the respondent.

List in the ordinary course.

Order Date :- 13.4.2012

sks-grade iv 

 

 

 
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