Sanjeev Choudhary And Another vs State Of U.P. And Another
2012 Latest Caselaw 296 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 24224 of 2008
 

 
Petitioner :- Sanjeev Choudhary And Another
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- F.N. Dubey
 
Respondent Counsel :- Govt. Advocate,Shiva Kant Dubey
 

 
Hon'ble Yogesh Chandra Gupta,J.

Case is called out in the revised list.

None is present.

The case, being related to the matrimonial dispute between the parties, was referred to the Mediation and Conciliation Centre. The report of the Mediation Centre dated 11.12.2008 is on record. It states that none of the parties appeared before the Mediation Centre. Therefore, the mediation has failed.

Since, none is present for the applicants to press this application, the same is dismissed for non-prosecution.

Interim order dated 10.09.2008 stands vacated.

Trial Court may proceed further in the case pending before it in accordance with law.

Office is directed to inform the Court below accordingly within 15 days from today.

Order Date :- 13.4.2012

M/A.