Smt. Sharad Srivastava vs State Of U.P. & Others
2012 Latest Caselaw 291 ALL

Citation : 2012 Latest Caselaw 291 ALL
Judgement Date : 13 April, 2012

Allahabad High Court

Smt. Sharad Srivastava vs State Of U.P. & Others on 13 April, 2012

Bench: Ashok Bhushan, Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - A No. - 18303 of 1996
 

 
Petitioner :- Smt. Sharad Srivastava
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Ashok Khare,Ashutosh Srivastava
 
Respondent Counsel :- S.C.,G.N.Verma,Krishna Murari,T.P.Singh
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

As prayed, list after 2 weeks.

Interim order granted earlier shall continue till the next date of listing.

Order Date :- 13.4.2012

sks-grade iv

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