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Dr. Amit Kumar Srivastava vs Shri Awanish Kumar Awasthi. ...
2012 Latest Caselaw 286 ALL

Citation : 2012 Latest Caselaw 286 ALL
Judgement Date : 13 April, 2012

Allahabad High Court
Dr. Amit Kumar Srivastava vs Shri Awanish Kumar Awasthi. ... on 13 April, 2012
Bench: Satish Chandra



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- CONTEMPT No. - 1922 of 2011
 

 
Petitioner :- Dr. Amit Kumar Srivastava
 
Respondent :- Shri Awanish Kumar Awasthi. Principal Secy., Higher Edu.,
 
Petitioner Counsel :- Kuldeep Srivastava
 

 
Hon'ble Dr. Satish Chandra,J.

On joint request of the learned counsel, list on Monday.

Order Date :- 13.4.2012

Nitesh

 

 

 
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