Punjab National Bank vs M/S Allen & Alvan (Private) Ltd. ...
2012 Latest Caselaw 284 ALL

Citation : 2012 Latest Caselaw 284 ALL
Judgement Date : 13 April, 2012

Allahabad High Court

Punjab National Bank vs M/S Allen & Alvan (Private) Ltd. ... on 13 April, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL No. - 528 of 2010
 

 
Petitioner :- Punjab National Bank
 
Respondent :- M/S Allen & Alvan (Private) Ltd. And Others
 
Petitioner Counsel :- Ashok Bhatnagar
 
Respondent Counsel :- Pankaj Agrawal
 

 
Hon'ble Rajes Kumar,J.

A request is made by Sri Ashok Bhatnagar, Advocate to pass over the case today. The case is passed over. It is made clear that the pendency of present appeal will not affect the execution proceedings.

Order Date :- 13.4.2012

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