M/S Ujhani Fuel Point And Others vs M.S Reliance Industries Limited
2012 Latest Caselaw 282 ALL

Citation : 2012 Latest Caselaw 282 ALL
Judgement Date : 13 April, 2012

Allahabad High Court

M/S Ujhani Fuel Point And Others vs M.S Reliance Industries Limited on 13 April, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- ARBITRATION AND CONCILI. APPL.U/S11(4) No. - 20 of 2008
 

 
Petitioner :- M/S Ujhani Fuel Point And Others
 
Respondent :- M.S Reliance Industries Limited
 
Petitioner Counsel :- A.K. Srivastava,Sumit Srivastava
 
Respondent Counsel :- Saral Srivastava
 

 
Hon'ble Rajes Kumar,J.

The case is released.

Put up the file before a Bench nominated by Hon'ble the Chief Justice.

Order Date :- 13.4.2012

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