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M/S Sri Hanuman Trading Company ... vs The State Of U.P. Thru Secy. And ...
2012 Latest Caselaw 280 ALL

Citation : 2012 Latest Caselaw 280 ALL
Judgement Date : 13 April, 2012

Allahabad High Court
M/S Sri Hanuman Trading Company ... vs The State Of U.P. Thru Secy. And ... on 13 April, 2012
Bench: Ashok Bhushan, Prakash Krishna



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 76232 of 2011
 

 
Petitioner :- M/S Sri Hanuman Trading Company And Another
 
Respondent :- The State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Bhola Nath Yadav,Mahendra Pal Singh Yadav
 
Respondent Counsel :- C.S.C.,Satish Mandhyan
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

Learned counsel for the petitioner prays for and is allowed two weeks' time to file rejoinder affidavit.

List thereafter.

Interim order granted earlier shall continue till then.

Order Date :- 13.4.2012

sks-grade iv

 

 

 
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