Amar Singh vs State Of U.P.Through ...
2012 Latest Caselaw 276 ALL

Citation : 2012 Latest Caselaw 276 ALL
Judgement Date : 13 April, 2012

Allahabad High Court

Amar Singh vs State Of U.P.Through ... on 13 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 2235 of 2012
 

 
Petitioner :- Amar Singh
 
Respondent :- State Of U.P.Through Secy,Home,Civil Secretariat,Lucknow
 
Petitioner Counsel :- Akhter Abbas,S.H.H.Zaidi
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the State prays for time to file a counter affidavit indicating criminal history of the applicant.

List after one week.

Order Date :- 13.4.2012

A.Nigam

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