Rajeev Mohan vs Union Of India And Others
2012 Latest Caselaw 275 ALL

Citation : 2012 Latest Caselaw 275 ALL
Judgement Date : 13 April, 2012

Allahabad High Court

Rajeev Mohan vs Union Of India And Others on 13 April, 2012

Bench: Ashok Bhushan, Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - A No. - 56072 of 2010
 

 
Petitioner :- Rajeev Mohan
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- Vikas Budhwar,Chandan Sharma,Rajeev Mohan (In Person),Shailendra,U.N. Sharma
 
Respondent Counsel :- A.S.G.I.,Amit Sthalekar,Ashish Srivastava,Bharatji Agarwal,Govind Krishna,P.C.Yadav,S.C.
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Mrs. Sunita Agarwal,J.

Allowed.

For order, see order of date passed on Writ Petition No.23672 of 2006.

Order Date :- 13.4.2012

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