Alok Agrawal vs S.C. Agrawal & Others
2012 Latest Caselaw 274 ALL

Citation : 2012 Latest Caselaw 274 ALL
Judgement Date : 13 April, 2012

Allahabad High Court

Alok Agrawal vs S.C. Agrawal & Others on 13 April, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL No. - 815 of 2006
 

 
Petitioner :- Alok Agrawal
 
Respondent :- S.C. Agrawal & Others
 
Petitioner Counsel :- Vishnu Gupta,Shashi Nandan
 
Respondent Counsel :- A.N. Tiwari,Amar Nath,Amarjeet Singh Rakhra,H.S. Misra,Hari Shankar,S.V. Gupta
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Sri I.M. Tripathi, Advocate. List in the next cause list.

Order Date :- 13.4.2012

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