Subodh Kumar vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 273 ALL

Citation : 2012 Latest Caselaw 273 ALL
Judgement Date : 13 April, 2012

Allahabad High Court

Subodh Kumar vs State Of U.P. Thru Secy. And Others on 13 April, 2012

Bench: Ashok Bhushan, Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 18647 of 2012
 

 
Petitioner :- Subodh Kumar
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- B.L. Verma
 
Respondent Counsel :- C.S.C.,Rajesh Tripathi
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

As prayed, put up as fresh on 24.4.2012.

By the next date, learned counsel for the respondent may obtain instructions.

When the case is next listed, the name of Mr S.K. Upadhya may be shown as learned counsel for the respondent.

Order Date :- 13.4.2012

sks-grade iv

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