Satish Kumar Mishra And Others vs State Of U.P. And Others
2012 Latest Caselaw 272 ALL

Citation : 2012 Latest Caselaw 272 ALL
Judgement Date : 13 April, 2012

Allahabad High Court

Satish Kumar Mishra And Others vs State Of U.P. And Others on 13 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 57527 of 2010
 

 
Petitioner :- Satish Kumar Mishra And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Gautam Baghel,Sri. P. S. Baghel
 
Respondent Counsel :- C. S. C.,R.C.Tiwari
 

 
Hon'ble V.K. Shukla,J.

One month and no more time is allowed to Sri R?. Tiwari, learned standing counsel for complying with the order passed by this court dated 19.03.2012.

List on 21.05.2012.

Let copy of the order dated 19.03.2012 together with the copy of this order be supplied to Sri R. ?. Tiwari, learned standing counsel for ensuring compliance of the orders passed by this Court.

Order Date :- 13.4.2012

SRY

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