Smt. Kanti Devi vs L.I.C.
2012 Latest Caselaw 269 ALL

Citation : 2012 Latest Caselaw 269 ALL
Judgement Date : 13 April, 2012

Allahabad High Court

Smt. Kanti Devi vs L.I.C. on 13 April, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL No. - 1449 of 1992
 

 
Petitioner :- Smt. Kanti Devi
 
Respondent :- L.I.C.
 
Petitioner Counsel :- Ravi Kant,Sudhir Dixit
 
Respondent Counsel :- Manish Goyal
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the appellant is directed to file typed copies of the judgment of the trial court and the judgment of the appellate court.

List in the next cause list.

Order Date :- 13.4.2012

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