Swami Nath Verma vs Stae Of U.P.
2012 Latest Caselaw 265 ALL

Citation : 2012 Latest Caselaw 265 ALL
Judgement Date : 13 April, 2012

Allahabad High Court

Swami Nath Verma vs Stae Of U.P. on 13 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 2225 of 2012
 

 
Petitioner :- Swami Nath Verma
 
Respondent :- Stae Of U.P.
 
Petitioner Counsel :- Prabhu Ranjan Tripathi,Sanju Tripathi
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

None present on behalf of the applicant to press this application.

List in next cause list.

Order Date :- 13.4.2012

A.Nigam

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