Abrar Hussain And Others vs Assistant Registrar Firms ...
2012 Latest Caselaw 261 ALL

Citation : 2012 Latest Caselaw 261 ALL
Judgement Date : 13 April, 2012

Allahabad High Court

Abrar Hussain And Others vs Assistant Registrar Firms ... on 13 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 18368 of 2012
 

 
Petitioner :- Abrar Hussain And Others
 
Respondent :- Assistant Registrar Firms Socities And Chits And Anr.
 
Petitioner Counsel :- B.K. Tripathi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Put up on Wednesday.

Order Date :- 13.4.2012

SRY

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