Smt. Sharad Srivastava vs State Of U.P. & Others
2012 Latest Caselaw 26 ALL

Citation : 2012 Latest Caselaw 26 ALL
Judgement Date : 6 April, 2012

Allahabad High Court

Smt. Sharad Srivastava vs State Of U.P. & Others on 6 April, 2012

Bench: Ashok Bhushan, Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - A No. - 18303 of 1996
 

 
Petitioner :- Smt. Sharad Srivastava
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Ashok Khare,Ashutosh Srivastava
 
Respondent Counsel :- S.C.,G.N.Verma,Krishna Murari,T.P.Singh
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

List in the next cause list.

Interim order to continue till the next date of listing.

(Prakash Krishna,J) (Ashok Bhushan,J)

Order Date :- 6.4.2012

MK/

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