Hari Shankar Singh vs Sri Shushil Kumar Secy. ...
2012 Latest Caselaw 259 ALL

Citation : 2012 Latest Caselaw 259 ALL
Judgement Date : 13 April, 2012

Allahabad High Court

Hari Shankar Singh vs Sri Shushil Kumar Secy. ... on 13 April, 2012

Bench: Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- CONTEMPT No. - 2821 of 2011
 

 
Petitioner :- Hari Shankar Singh
 
Respondent :- Sri Shushil Kumar Secy. Agriculture State Of U.P. Lko & Ors.
 
Petitioner Counsel :- B.K. Yadav
 

 
Hon'ble Dr. Satish Chandra,J.

Sri B.K. Yadav, learned counsel for the petitioner is reported to be ill.

List in the next cause list.

Order Date :- 13.4.2012

Nitesh

Download the LatestLaws.com Mobile App