Citation : 2012 Latest Caselaw 257 ALL
Judgement Date : 13 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 61667 of 2011 Petitioner :- Anita Devi Respondent :- State Of U.P. And Others Petitioner Counsel :- S.N. Rai,S.K. Rai Respondent Counsel :- C.S.C.,Anil Tiwari Hon'ble V.K. Shukla,J.
One month and no more time is accorded to Sri Anil Tiwari, Advocate for filing counter affidavit.
List after one month.
Order Date :- 13.4.2012
SRY
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