Mohan Lal vs Hari Singh
2012 Latest Caselaw 255 ALL

Citation : 2012 Latest Caselaw 255 ALL
Judgement Date : 13 April, 2012

Allahabad High Court

Mohan Lal vs Hari Singh on 13 April, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL No. - 249 of 2010
 

 
Petitioner :- Mohan Lal
 
Respondent :- Hari Singh
 
Petitioner Counsel :- A.R. Dube
 
Respondent Counsel :- Ms. Vatsala
 

 
Hon'ble Rajes Kumar,J.

On the request of Sri A.R. Dube, Advocate, the case is passed over today.

List in the next cause list.

Order Date :- 13.4.2012

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