Smt. Siddh Sri Devi vs Satish Chandra Tripathi And ...
2012 Latest Caselaw 254 ALL

Citation : 2012 Latest Caselaw 254 ALL
Judgement Date : 13 April, 2012

Allahabad High Court

Smt. Siddh Sri Devi vs Satish Chandra Tripathi And ... on 13 April, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL No. - 174 of 2012
 

 
Petitioner :- Smt. Siddh Sri Devi
 
Respondent :- Satish Chandra Tripathi And Others
 
Petitioner Counsel :- Ram Singh Parihar
 
Respondent Counsel :- Sandeep Saxena
 

 
Hon'ble Rajes Kumar,J.

Office is directed to give report about the service of notices upon respondent nos. 2, 3 and 4.

Order Date :- 13.4.2012

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