Nagar Kshetra Samiti Thru' Office ... vs Kanchan Singh & Others
2012 Latest Caselaw 253 ALL

Citation : 2012 Latest Caselaw 253 ALL
Judgement Date : 13 April, 2012

Allahabad High Court

Nagar Kshetra Samiti Thru' Office ... vs Kanchan Singh & Others on 13 April, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL No. - 108 of 2008
 

 
Petitioner :- Nagar Kshetra Samiti Thru' Office Incharge/Chairman
 
Respondent :- Kanchan Singh & Others
 
Petitioner Counsel :- V.M. Zaidi,Kshitij Shailendra
 
Respondent Counsel :- V.K. Srivastava,Sashinandan
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 30.4.2012. Meanwhile, the respondents may file reply to the application filed by the appellant.

Till the next date of listing, interim order shall continue.

Order Date :- 13.4.2012

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