Citation : 2012 Latest Caselaw 251 ALL
Judgement Date : 13 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- SECOND APPEAL No. - 396 of 2012 Petitioner :- Smt. Kavita Respondent :- Satish Kumar Petitioner Counsel :- Sunil Kumar Dubye,R.K. Dhama Respondent Counsel :- V. Singh,R.K. Singh Hon'ble Rajes Kumar,J.
List this case on 24.4.2012 in Chamber at 4-30 p.m.
Order Date :- 13.4.2012
OP
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