Tota Ram vs Ram Bahadur (Since Deceased) And ...
2012 Latest Caselaw 250 ALL

Citation : 2012 Latest Caselaw 250 ALL
Judgement Date : 13 April, 2012

Allahabad High Court

Tota Ram vs Ram Bahadur (Since Deceased) And ... on 13 April, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL No. - 395 of 2012
 

 
Petitioner :- Tota Ram
 
Respondent :- Ram Bahadur (Since Deceased) And Others
 
Petitioner Counsel :- Santosh Kumar Pandey
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondents returnable at an early date.

List in the week commencing 14.5.2012.

Order Date :- 13.4.2012

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