Citation : 2012 Latest Caselaw 235 ALL
Judgement Date : 12 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- WRIT TAX No. - 478 of 2011 Petitioner :- United Chemicals Industries Respondent :- State Of U.P. & Others Petitioner Counsel :- Kunwar Saksena Respondent Counsel :- C.S.C. Hon'ble Ashok Bhushan,J.
Hon'ble Prakash Krishna,J.
As prayed by Sri Kunwar Saksena, learned counsel for the petitioner, two weeks' time is granted to file rejoinder affidavit.
List after two weeks.
Interim order to continue till the next date of listing.
(Prakash Krishna,J) (Ashok Bhushan,J)
Order Date :- 12.4.2012
MK/
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