Virendra vs State Of U.P.
2012 Latest Caselaw 232 ALL

Citation : 2012 Latest Caselaw 232 ALL
Judgement Date : 12 April, 2012

Allahabad High Court

Virendra vs State Of U.P. on 12 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 1668 of 2012
 

 
Petitioner :- Virendra
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Amitabh Srivastava
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Sri Mohd. Imran, Advocate, on behalf of learned counsel for the applicant states that the arguing counsel is not available.

List in next cause list.

No further adjournment would be given.

Order Date :- 12.4.2012

A.Nigam

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