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Pradeep Kumar vs State Of U.P. Through ...
2012 Latest Caselaw 230 ALL

Citation : 2012 Latest Caselaw 230 ALL
Judgement Date : 12 April, 2012

Allahabad High Court
Pradeep Kumar vs State Of U.P. Through ... on 12 April, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL No. - 394 of 2012
 

 
Petitioner :- Pradeep Kumar
 
Respondent :- State Of U.P. Through Collector,Distt.Mahoba And Another
 
Petitioner Counsel :- V.K.Gupta
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent nos. 1 and 2 returnable at an early date.

Order Date :- 12.4.2012

OP

 

 

 
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