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Ram Naresh vs State Of U.P.
2012 Latest Caselaw 223 ALL

Citation : 2012 Latest Caselaw 223 ALL
Judgement Date : 12 April, 2012

Allahabad High Court
Ram Naresh vs State Of U.P. on 12 April, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 2108 of 2012
 

 
Petitioner :- Ram Naresh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Varun Chandra,Ankit Srivastava
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Counter affidavit has been filed in Court and taken on record.

On request of learned counsel for the applicant, list this case in next cause list.

Order Date :- 12.4.2012

A.Nigam

 

 

 
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