Nidhi Vishnoi vs State Of U.P. And Others
2012 Latest Caselaw 222 ALL

Citation : 2012 Latest Caselaw 222 ALL
Judgement Date : 12 April, 2012

Allahabad High Court

Nidhi Vishnoi vs State Of U.P. And Others on 12 April, 2012

Bench: Ashok Bhushan, Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 1797 of 2011
 

 
Petitioner :- Nidhi Vishnoi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- G.C. Upadhayay,S.C. Upadhayay
 
Respondent Counsel :- C.S.C.,Murtuza Ali
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

As prayed by Sri G.C. Upadhayay, learned counsel for the petitioner, list on 17th April, 2012.

Learned counsel for the petitioner shall inform about this order in writing to the learned counsel for the respondents.

(Prakash Krishna,J) (Ashok Bhushan,J)

Order Date :- 12.4.2012

MK/

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