Ram Harakh (Dead) vs Narain @ Bodi And Others
2012 Latest Caselaw 220 ALL

Citation : 2012 Latest Caselaw 220 ALL
Judgement Date : 12 April, 2012

Allahabad High Court

Ram Harakh (Dead) vs Narain @ Bodi And Others on 12 April, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL No. - 656 of 2005
 

 
Petitioner :- Ram Harakh (Dead)
 
Respondent :- Narain @ Bodi And Others
 
Petitioner Counsel :- Vijay Kuamr Rai,Dr. Vinod Kumar Rai,Kavindra Singh,Sankatha Rai
 
Respondent Counsel :- Vipin Sinha
 

 
Hon'ble Rajes Kumar,J.

Sri B. Malik, Advocate filed an application annexing various documents.

Learned counsel for the respondents requested that the case may be passed over today and be taken up in the next cause list to enable him to look into the documents.

List in the next cause list i.e. on 19.4.2012.

Order Date :- 12.4.2012

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