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Vijay Bahadur Singh (Minor) ... vs State Of U.P.& 2 Ors.
2012 Latest Caselaw 206 ALL

Citation : 2012 Latest Caselaw 206 ALL
Judgement Date : 12 April, 2012

Allahabad High Court
Vijay Bahadur Singh (Minor) ... vs State Of U.P.& 2 Ors. on 12 April, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 2058 of 2012
 

 
Petitioner :- Vijay Bahadur Singh (Minor) {Converted To A482 1053/2006}
 
Respondent :- State Of U.P.& 2 Ors.
 
Petitioner Counsel :- Sushil Kumar Singh
 
Respondent Counsel :- Govt.Advocate,Shiv P. Shukla,V.K.Shahi
 

 
Hon'ble Ajai Lamba,J.

Shri Shiv P. Shukla and Shri V.K. Shahi, Advocates have not put in appearance.

Let the said counsel be notified about the next date of hearing.

List this case for arguments on 30.4.2012.

Order Date :- 12.4.2012

A.Nigam

 

 

 
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