Harshil Chaudhary vs Director, United College Of ...
2012 Latest Caselaw 203 ALL

Citation : 2012 Latest Caselaw 203 ALL
Judgement Date : 12 April, 2012

Allahabad High Court

Harshil Chaudhary vs Director, United College Of ... on 12 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 15022 of 2011
 

 
Petitioner :- Harshil Chaudhary
 
Respondent :- Director, United College Of Engineering & Research & Ors.
 
Petitioner Counsel :- Manvendra Nath Singh
 
Respondent Counsel :- C.S.C.,J.P.Rai,Neeraj Tiwari
 

 
Hon'ble V.K. Shukla,J.

As requested, put up on Monday.

Order Date :- 12.4.2012

SRY

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