Madan Singh vs Lko.Dev Authority
2012 Latest Caselaw 186 ALL

Citation : 2012 Latest Caselaw 186 ALL
Judgement Date : 11 April, 2012

Allahabad High Court

Madan Singh vs Lko.Dev Authority on 11 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 398 of 1995
 

 
Petitioner :- Madan Singh
 
Respondent :- Lko.Dev Authority
 
Petitioner Counsel :- V.P.Nag,Km.Vishwa Mohini,Rakesh Srivastava,Vimal Kumar
 
Respondent Counsel :- U.Chandra,N.C. Mehrotra
 

 
Hon'ble Devendra Kumar Arora,J.

(C.M.A.No.31995 of 2012)

This is an application for listing the case.

No one appears on behalf of the applicant to press this application.

List in the cause list.

Order Date :- 11.4.2012

Suresh/

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