Ajay vs State Of U.P.
2012 Latest Caselaw 185 ALL

Citation : 2012 Latest Caselaw 185 ALL
Judgement Date : 11 April, 2012

Allahabad High Court

Ajay vs State Of U.P. on 11 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 11 of 2012
 

 
Petitioner :- Ajay
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Anil Kumar Tiwari
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Counter affidavit has been filed in Court and taken on record.

Learned counsel for the applicant prays for one week's time to address arguments.

List after one week.

Order Date :- 11.4.2012

A.Nigam

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