U.P. State Electricity Board And ... vs U.P.Bijali Karmachari Sangh And ...
2012 Latest Caselaw 180 ALL

Citation : 2012 Latest Caselaw 180 ALL
Judgement Date : 11 April, 2012

Allahabad High Court

U.P. State Electricity Board And ... vs U.P.Bijali Karmachari Sangh And ... on 11 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 2839 of 1994
 

 
Petitioner :- U.P. State Electricity Board And Ors.
 
Respondent :- U.P.Bijali Karmachari Sangh And Another
 
Petitioner Counsel :- O.P.Srivastava,S.K.Srivastava
 
Respondent Counsel :- C.S.C.,W.U.Ahmad
 

 
Hon'ble Devendra Kumar Arora,J.

Learned counsel for the petitioner prays for and is granted two weeks' time to file rejoinder affidavit.

Order Date :- 11.4.2012

Suresh/

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