Meharban vs State Of U.P.
2012 Latest Caselaw 179 ALL

Citation : 2012 Latest Caselaw 179 ALL
Judgement Date : 11 April, 2012

Allahabad High Court

Meharban vs State Of U.P. on 11 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 2008 of 2012
 

 
Petitioner :- Meharban
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Raj Mani Dubey
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the applicant prays for time to take further instructions to enable the applicant to deposit the money in the court of the concerned Magistrate.

List on 23.4.2012.

Order Date :- 11.4.2012

A.Nigam

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