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Babu Ram vs The State Of U.P
2012 Latest Caselaw 178 ALL

Citation : 2012 Latest Caselaw 178 ALL
Judgement Date : 11 April, 2012

Allahabad High Court
Babu Ram vs The State Of U.P on 11 April, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 348 of 2012
 

 
Petitioner :- Babu Ram
 
Respondent :- The State Of U.P
 
Petitioner Counsel :- Sandeep Srivastava,Satendra Singh Rana
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Counter affidavit has been filed in Court and taken on record.

Learned counsel for the applicant prays for one week's time for arguments.

List after one week.

Order Date :- 11.4.2012

A.Nigam

 

 

 
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